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Patna High Court - Orders

Sristydhar Neogy & Anr vs State Of Bihar & Anr on 18 April, 2011

                IN THE HIGH COURT OF JUDICATURE AT PATNA
                           Cr. Misc. No.18810 of 2008
                         SRISTYDHAR NEOGY & ANR
                                     Versus
                           STATE OF BIHAR & ANR
                                    -----------

3/   18.04.2011

This application will be heard.

Since the opposite party no.2 has already appeared, no further notice is required to be issued.

Meanwhile, further proceeding in Complaint Case No.855-C of 2007 pending in the court of the Judicial Magistrate, 1st class, Munger, shall remain stayed.

Rule is made returnable within three months.

         JA/-                                                  (Anjana Prakash,J.)