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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(c) in The West Bengal Factories (Welfare Officers) Rules, 1971

(c)to advise and assist management (i) regarding provision or amenities such as first-aid, ambulance rooms, canteens, shelters, for rest, crèches, drinking water and latrine facilities, and (ii) for fulfillment of obligations concerning sickness and benevolent scheme payments, provident fund pension and super-annuation fund, gratuity payments, maternity benefits, workmen's compensation, and other welfare and social benefit measures.