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[Cites 0, Cited by 0] [Section 417] [Entire Act]

Union of India - Subsection

Section 417(xx) in The Central Excise Act, 1944

(xx)authorise the 418[Central Board of Excise and Customs constituted under the Central Boards of Revenue Act, 1963 (54 of 1963)] or Commissioners of Central Excise appointed for the purposes of this Act to provide, by written instructions, for supplemental matters arising out of any rule made by the Central Government under this section;