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Union of India - Section

Section 140 in Occupational Safety, Health and Working Conditions Code, 2020

140. Powers to regulate general safety and health.

- Notwithstanding any law for the time being in force, the Central Government may make rules to regulate general safety and health of the persons residing in whole or part of India, in the event of declaration of an epidemic, pandemic or disaster, for such period as may be notified by the Central Government.