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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(5) in Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cess Act, 1985

(5)The terms and conditions of appointment and service and the scales of pay of officers and servants of the Board shall be such as may be determined by the Board with the previous sanction of the Government.