Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in The State Mental Health Rules, 1990

1. Short title and commencement .-(1) These rules may be called The State Mental Health Rules, 1990.

(2)They shall come into force in a State on the date of commencement of the Act in the State.