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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(2) in The Gujarat Agricultural Pests and Diseases Act, 1980

(2)When any person is called upon to render assistance under clause (a) of subsection (1), the Collector or the officer appointed or any officer authorized by the Collector may direct such person to do or not to do any particular thing