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State of Assam - Section

Section 50 in Cotton University Act, 2017

50. First appointment of Teachers and Authorities

- Notwithstanding anything contained in this Act, the first Registrar shall be appointed by the Chancellor, on such terms and conditions as he may deem fit. A Joint Secretary, Education (Higher), Government of Assam shall be the first Registrar until a regular Registrar is appointed by the Chancellor.