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Union of India - Section

Section 60 in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

60. Prosecution

.-No Court shall take cognizance of any offence punishable under rule 45, sub-clause (d) of sub-rule (1) of rule 49, sub-clause (d) of sub-rule (1) of rule 50, and rule 59 save on a written complaint made by or under the authority of the Commissioner.[Schedule I] [Substituted by the Limestone and Dolomite Mines Labour Welfare Fund (Amendment) Rules, 1981 (w.e.f. 12-6-1982).](See rule 31)Standard Of Dispensary ServicesI. Building
1. Dispensary catering for 1,000 workers or less-Three rooms to be used as follows :
(i) Consulting room (5 metres x 4 metres)
(ii) Dressing room (5 metres x 4 metres)
(iii) Dispensary and store room (5 metres x 4 metres)
Covered waiting accommodation 15 square metres, two latrines (flush type) each 2 metres x 3 metres.
2. Dispensary catering for 1,001 to 2,000 workers-Six rooms to be used as follows :-
(i) Consulting room for males (5 metres x 4 metres)
(ii) Consulting room for females (5 metres x 4 metres)
(iii) Minor Operation room (5 metres x 4 metres)
(iv) Dispensary room (5 metres x 4 metres)
(v) Laboratory room (15 to 18 square metres)
(vi) Store room (5 metres x 4 metres)
Covered waiting accommodation-20 square metres, two latrines (flush type) each 2 metres x 3 metres.
3. Dispensary catering for 2,001 workers or more-Nine rooms to be used as follows :-
(i) Consulting room for males (5 metres x 4 metres)
(ii) Consulting room for females (5 metres x 4 metres)
(iii) Minor Operation room (5 metres x 4 metres)
(iv) Dispensary room (5 metres x 4 metres)
(v) Laboratory room (15 to 18 square metres)
(vi) Dressing room (3 metres x 4 metres)
(vii) Dark room (3 metres x 3 metres)
(viii) Registration and Record office room (15 square metres)
(ix) Store room (5 metres x 4 metres)
Covered waiting accommodation-25 square metres, three latrines (flush type) each 2 metres x 3 metres.Each dispensary shall provide emergency beds for treatment of simple and emergency cases at the rate of one bed for every 250 workers subject to a minimum of two beds, one for males and one for females. For this purpose separate rooms shall be provided for males and females. The rooms shall have air space of 18 cubic metres per bed and door and window space not less than one-third of the floor space with verandah 2.5 metres wide along the front of the rooms.II. Staff
1. Dispensary catering for 250 workers or less:
Medical Licentiate or Graduate 1(whole-time)
Auxiliary Nurse-Midwife 1(whole-time)
Compounder-cum-Dresser 1(whole-time)
Sweeper 1(whole-time)
2. Dispensary catering for 251 to 500 workers:
Medical Graduate 1(whole-time)
Auxiliary Nurse-Midwife 1(whole-time)
Compounder-cum-Dresser 1(whole-time)
Sweeper 1(whole-time)
3. Dispensary catering for 501 to 1,000 workers:
Medical Graduate 1
Auxiliary Nurse-Midwife 1
Compounder-cum-Dresser 1
Sweeper 1(whole-time)
Attendants 2
Cook 1
4. Dispensary catering for 1,001 to 2,000 workers:
Medical Graduate 1
Compounder 1
Dresser 1
Auxiliary Nurse-Midwife 1(whole-time)
Sweepers 2
Attendants 3
Cook 1
5. Dispensary catering for 2,001 workers or more:
Medical Graduate 1
Medical Licentiate or Graduate 1
Compounder 1
Dresser 2
Auxiliary Nurse-Midwife 1(whole-time)
Nurse 1
Sweepers 2
Attendants 4
Cooks 2
III. List Of Drugs, Surgical Equipments, Dressings, Etc., For DispensaryA. Drugs