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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(k) in The North Bengal University Act, 1981

(k)the maintenance of a register of -
(i)Professors of the University,
(ii)Teachers other than Professors of the University,
(iii)Principals of affiliated colleges,
(iv)Teachers not being Principals of affiliated colleges,
(v)Full-time students of the University and affiliated colleges,
(vi)Officers and non-teaching staff of the University and non-teaching staff of affiliated colleges;