Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 181 in Instructions Relating to Liquor 181. Uniform of officers while officiating in superior appointments. - Officers while officiating in superior appointments may continue to wear the uniforms of their substantive rank.
