Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Maharashtra - Subsection Section 54(b) in The Maharashtra Tax on Luxuries Act, 1987 (b)appoints officers appointed as-(i)The Additional Commissioners of Sales Tax,(ii)The Deputy Commissioners of Sales Tax,(iii)The Assistant Commissioners of Sales Tax, and(iv)The Sales Tax Officers.
