Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(h) in Punjab Gau-Sewa Commission Act, 2014

(h)to suggest such measures which may be helpful in strengthening of the institutions which are economically weak;