Section 70(4) in Sikkim Urban and Regional Planning and Development Act, 1998

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(4)The development charge shall not exceed:-

(a) For the institution of use,-
(i) Forresidence	Rs 10/- sq. mtr
(ii) Forindustry	Rs 50/- sq. mtr
(iii) Forcommerce	Rs 200/- sq. mtr
(b) For change of use,-
(i) Fromagriculture to residence	Rs 15/- sq. mtr
(ii) Fromagriculture to industry	Rs 55/- sq. mtr
(iii) Fromagriculture to commerce	Rs 205/- sq. mtr
(iv) Fromresidence to industry Rs	40/- sq. mtr
(v) Fromresidence to commerce Rs	190/- sq. mtr
(vi) Fromindustry to residence Rs	40/- sq. mtr
(viii) Fromindustry to commerce Rs	150/- sq. mtr

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