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[Cites 0, Cited by 0] [Section 741(1)] [Section 741] [Entire Act]

State of Rajasthan - Subsection

Section 741(1)(a) in Rules of the High Court of Judicature for Rajasthan, 1952

(a)Subject to the provisions of section 45-N(l) of the Act, an appeal shall be frorn an order or decision of a Judge in a civil proceeding under the Act to the High Court.