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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(2) in The Bombay City Land Revenue Assessment Rules, 1989

(2)The information compiled in the register shall be certified and signed by such officer not below rank of an Assistant Town Planner, Senior Surveyor, or a Senior Clerk (hereinafter referred to as "the Certifying Officer"), as may be empowered, from time to time, by the Collector.