Section 5(a) in The M.P. Agricultural Cattle Preservation Rules, 1959
(a)[ the cattle is- [Substituted by Notification No. 5704-3830-XIV-Vety., published in M.P. Rajpatra, dated 25-8-1961.](i)over fifteen years of age : or(ii)has become permanently incapacitated for work or breeding due to injury, deformity or an incurable disease and such permanent incapacity has not been caused deliberately and]
