Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Dda vs Ravi Kumar Gupta on 9 May, 2017

Bench: Kurian Joseph, Rohinton Fali Nariman

                                        IN THE SUPREME COURT OF INDIA
                                         CIVIL APPELLATE JURISDICTION


                               REVIEW PETITION(CIVIL) NO. 1017 OF 2017
                                                  IN
                                    CIVIL APPEAL NO. 11818 OF 2016



                      DELHI DEVELOPMENT AUTHORITY                   Petitioner(s)

                                                           VERSUS

                      RAVI KUMAR GUPTA AND ORS.                     Respondent(s)


                                                    WITH

                                   REVIEW PETITION(CIVIL) NO. 1018 OF 2017
                                                      IN
                                        CIVIL APPEAL NO. 11819 OF 2016


                      DELHI DEVELOPMENT AUTHORITY                         Petitioner(s)

                                                           VERSUS

                      RAVI KUMAR GUPTA AND ORS.                          Respondent(s)


                                                  O R D E R

Delay condoned.

In view of the judgment dated 04.05.2017 passed in C.A. No. 6112/2017 etc., the instant review petitions are dismissed.

…..........................J. [KURIAN JOSEPH] Signature Not Verified …..........................J. Digitally signed by POOJA SEHGAL Date: 2017.05.17 12:50:52 IST Reason: [ROHINTON FALI NARIMAN] NEW DELHI;

MAY 09, 2017.

CHAMBER MATTER                                          SECTION XIV

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C) No. 1017/2017 in C.A. No. 11818/2016 DELHI DEVELOPMENT AUTHORITY Petitioner(s) VERSUS RAVI KUMAR GUPTA AND ORS Respondent(s) (with appln.(s) for c/delay in filing Review Petition and Office Report) WITH R.P.(C) No. 1018/2017 In C.A. No. 11819/2016 (With appln.(s) for c/delay in filing Review Petition and Office Report) Date : 09/05/2017 These petitions were circulated today. CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.

The Review Petitions are dismissed in terms of the signed order.

Pending application(s), if any, shall stand disposed of. (POOJA SEHGAL) (RENU DIWAN) SR. P.A. ASSISTANT REGISTRAR (Signed order is placed on the file)