Supreme Court - Daily Orders
Dda vs Ravi Kumar Gupta on 9 May, 2017
Bench: Kurian Joseph, Rohinton Fali Nariman
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION(CIVIL) NO. 1017 OF 2017
IN
CIVIL APPEAL NO. 11818 OF 2016
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
RAVI KUMAR GUPTA AND ORS. Respondent(s)
WITH
REVIEW PETITION(CIVIL) NO. 1018 OF 2017
IN
CIVIL APPEAL NO. 11819 OF 2016
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
RAVI KUMAR GUPTA AND ORS. Respondent(s)
O R D E R
Delay condoned.
In view of the judgment dated 04.05.2017 passed in C.A. No. 6112/2017 etc., the instant review petitions are dismissed.
…..........................J. [KURIAN JOSEPH] Signature Not Verified …..........................J. Digitally signed by POOJA SEHGAL Date: 2017.05.17 12:50:52 IST Reason: [ROHINTON FALI NARIMAN] NEW DELHI;
MAY 09, 2017.
CHAMBER MATTER SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 1017/2017 in C.A. No. 11818/2016 DELHI DEVELOPMENT AUTHORITY Petitioner(s) VERSUS RAVI KUMAR GUPTA AND ORS Respondent(s) (with appln.(s) for c/delay in filing Review Petition and Office Report) WITH R.P.(C) No. 1018/2017 In C.A. No. 11819/2016 (With appln.(s) for c/delay in filing Review Petition and Office Report) Date : 09/05/2017 These petitions were circulated today. CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The Review Petitions are dismissed in terms of the signed order.
Pending application(s), if any, shall stand disposed of. (POOJA SEHGAL) (RENU DIWAN) SR. P.A. ASSISTANT REGISTRAR (Signed order is placed on the file)