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Supreme Court - Daily Orders

Ganeshi (Deceased) Thr. Lrs vs New Okhla Industrial Development ... on 4 December, 2019

     ITEM NO.11                            REGISTRAR COURT. 1                       SECTION III-A

                                   S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS
                                 BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE

                                          Civil Appeal       No(s).   8341/2018

     GANESHI (DECEASED) THR. LRS & ORS.                                         Appellant(s)

                                                        VERSUS

     NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY (NOIDA) &
     ANR.Respondent(s)
     (only C.A. No. 5798/2019 is to be listed )
     WITH
     C.A. No. 5798/2019 (III-A)

     Date : 04-12-2019 This appeal was called on for hearing today.

     For Appellant(s)
                                          Mr Arijeet Singh, Adv.
                                          Mr D.V.Singh, Adv.
                                          Mr Ashok Vasishtha, Adv.
                                          Mr. Ajit Singh Pundir, AOR
     For Respondent(s)
                                          Mr Sourav Roy, Adv.
                                          Mr Mahesh Kumar, Adv.
                                          Mr Harsh Anand, Adv.
                                          Mr Gaurav Majumdar, Adv.
                                          Mr Suushant Yadav, Adv.
                                          Ms Devika Khanna, Adv.
                                          Ms Siny Sara Varghese, Adv.
                                          Mrs. V. D. Khanna, AOR
                                          Mr Rachit Mittal, Adv.
                                          Mr. Sudhir Naagar, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R
C.A. No. 5798/2019

Service is complete on respondent nos. 1 and 3 but none has entered appearance.

Respondent no.2 is duly represented. Statement of case has not been filed and time has expired.

Signature Not Verified Digitally signed by HEMA JOSHI Date: 2019.12.07

Registry to process the matter for listing before the 16:11:07 IST Reason: Hon'ble Court as per rules.

ANIL LAXMAN PANSARE Registrar