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State of West Bengal - Section

Section 1 in The West Bengal Security Act, 1950

1. Short title, extent, commencement and duration.—

(1)This Act may be called the West Bengal Security Act, 1950.
(2)It extends to the whole of West Bengal.
(3)It shall be deemed to have come into force on the 26th day of January, 1950.
(4)It shall remain in force the 25th day of January, 1966.