Section 157(1E) in The Drugs and Cosmetics Rules, 1945
(1E)Whoever contravenes the provisions of rules (1B) to (1D) shall be punishable under section 33-I of the Act.] [Substituted for sub-rules (1B) and (1C) by Notification No. G.S.R. 390(E), dated 18.5.2015 (w.e.f. 21.12.1945)]
