Rajasthan High Court - Jaipur
Dinesh Chand Sharma And Ors vs Dr Lalit K Panwar And Others on 9 December, 2013
Author: R.S. Chauhan
Bench: R.S. Chauhan
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR S.B. Civil Contempt Petition No. 1384/2011 Dinesh Chand Sharma & Ors. Dr. Lalit K. Panwar & Anr. In S.B. Civil Writ Petition No. 7435/2007 Date of Order : 9th December, 2013 HON'BLE MR. JUSTICE R.S. CHAUHAN None present.
By order dated 14.11.2013, this Court had clearly stipulated that in case, no one appears on behalf of the petitioners on the next date, this Court shall have no other option, but to dismiss this petition for non-prosecution. For, this contempt petition has been pending before this Court ever since 2011. Despite, the lapse of two years, no one has appeared on behalf of the petitioners. Even today nobody appears on behalf of the petitioners. Therefore, this petition is, hereby, dismissed for non-prosecution. (R.S. Chauhan),J.
Mak/-
1All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Anil Makawana Jr. P.