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Supreme Court - Daily Orders

Alagammal And Ors. vs Ganesan And Anr. on 10 August, 2023

Author: Vikram Nath

Bench: Vikram Nath

                                                        1

     ITEM NO.101                             COURT NO.8                       SECTION XII

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

                                     Civil Appeal      No(s).    8185/2009

     ALAGAMMAL              AND ORS. & ORS.                                   Appellant(s)

                                                    VERSUS

     GANESAN              AND ANR. & ANR.                                     Respondent(s)

     (I.A. NO.70895/2022- FOR RECORDING SECOND AND THIRD APPELLANTS AS
     THE LRS OF THE DECEASED APPELLANT NO.1)

     Date : 10-08-2023 This appeal was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE VIKRAM NATH
                          HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH

     For Appellant(s)                Mr. V. Prabhakar, Adv.
                                     Ms. E. R. Sumathy, AOR
                                     Ms. Jyothi Parashar, Adv.
                                     Mr. N.j. Ramchandar, Adv.

     For Respondent(s)               Mr. P. V. Yogeswaran, AOR
                                     Mr. Ashish Kumar Upadhyay, Adv.
                                     Mr. Y. Lokesh, Adv.
                                     Mr. V. Kandha Prabhu, Adv.
                                     Mr. V. Sibi Kargil, Adv.
                                     Ms. Maitri Goal, Adv.
                                     Ms. Sonali Patra, Adv.
                                     Mr. Sachin Kumar Verma, Adv.
                                     Ms. Divya, Adv.

                         UPON hearing the counsel the Court made the following
                                              O R D E R

Application (I.A. No.70895/2022) for recording second and third appellants as the legal representatives of the deceased Appellant No.1 is Signature Not Verified allowed.

Digitally signed by

Neetu Khajuria Date: 2023.08.10 17:11:31 IST Reason: Heard learned counsel for the parties.

Arguments concluded.

Judgment reserved.

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Written submissions by the parties may be filed by 14th August, 2023.

(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER