Supreme Court - Daily Orders
Alagammal And Ors. vs Ganesan And Anr. on 10 August, 2023
Author: Vikram Nath
Bench: Vikram Nath
1
ITEM NO.101 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8185/2009
ALAGAMMAL AND ORS. & ORS. Appellant(s)
VERSUS
GANESAN AND ANR. & ANR. Respondent(s)
(I.A. NO.70895/2022- FOR RECORDING SECOND AND THIRD APPELLANTS AS
THE LRS OF THE DECEASED APPELLANT NO.1)
Date : 10-08-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Appellant(s) Mr. V. Prabhakar, Adv.
Ms. E. R. Sumathy, AOR
Ms. Jyothi Parashar, Adv.
Mr. N.j. Ramchandar, Adv.
For Respondent(s) Mr. P. V. Yogeswaran, AOR
Mr. Ashish Kumar Upadhyay, Adv.
Mr. Y. Lokesh, Adv.
Mr. V. Kandha Prabhu, Adv.
Mr. V. Sibi Kargil, Adv.
Ms. Maitri Goal, Adv.
Ms. Sonali Patra, Adv.
Mr. Sachin Kumar Verma, Adv.
Ms. Divya, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Application (I.A. No.70895/2022) for recording second and third appellants as the legal representatives of the deceased Appellant No.1 is Signature Not Verified allowed.
Digitally signed byNeetu Khajuria Date: 2023.08.10 17:11:31 IST Reason: Heard learned counsel for the parties.
Arguments concluded.
Judgment reserved.
2Written submissions by the parties may be filed by 14th August, 2023.
(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER