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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(1) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(1)The minutes of proceedings of each meeting of the Council shall be recorded in a book to be kept f or the purpose. The names of the members of the Council present thereat shall be entered in the minute book and it shall be signed in confirmation by the Presiding Authority at the same or next ensuing meeting.