Section 8(1)(ii) in Payment of Wages (Mines) Rules, 1956

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Union of India - Subsection

Section 8(1)(ii) in Payment of Wages (Mines) Rules, 1956

(ii)[] [ Clauses (i) and (ii) renumbered as Clause (ii) and (iii) respectively by G.S.R. 99(E), dated 23.2.1983.] for not less than two weeks in advance, the days on which wages are to be paid; and

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Union of India - Subsection

Section 8(1)(ii) in Payment of Wages (Mines) Rules, 1956