Supreme Court - Daily Orders
C.M. Jayarajan vs Union Of India on 3 May, 2021
Bench: L. Nageswara Rao, S. Ravindra Bhat
ITEM NO.5 Court 6 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).935/2020
C.M. JAYARAJAN Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
Date : 03-05-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Kuriakose Varghese, Adv
Mr. V. Shyamohan, AOR
Mr. Surya Prakash, Adv
For Respondent(S) Mr. Tushar Mehta, Ld. SG
Mr. Kanu Agrawal, Adv
Ms. Priyanka Das, Adv
Ms. Swati Ghildiyal, Adv
Mr. B.V. Balaram Das, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks and is granted permission to withdraw this writ petition.
Writ petition is, accordingly, dismissed as withdrawn.
(Geeta Ahuja) (Anand Prakash)
Court Master Court Master
Signature Not Verified
Digitally signed by
GEETA AHUJA
Date: 2021.05.03
17:22:39 IST
Reason: