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Supreme Court - Daily Orders

C.M. Jayarajan vs Union Of India on 3 May, 2021

Bench: L. Nageswara Rao, S. Ravindra Bhat

     ITEM NO.5                    Court 6 (Video Conferencing)               SECTION X

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                    No(s).935/2020

     C.M. JAYARAJAN                                                         Petitioner(s)

                                                        VERSUS

     UNION OF INDIA & ANR.                                                  Respondent(s)


     Date : 03-05-2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT


     For Petitioner(s)                   Mr. Kuriakose Varghese, Adv
                                         Mr. V. Shyamohan, AOR
                                         Mr. Surya Prakash, Adv

     For Respondent(S)                   Mr.   Tushar Mehta, Ld. SG
                                         Mr.   Kanu Agrawal, Adv
                                         Ms.   Priyanka Das, Adv
                                         Ms.   Swati Ghildiyal, Adv
                                         Mr.   B.V. Balaram Das, AOR


                            UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel for the petitioner seeks and is granted permission to withdraw this writ petition.

Writ petition is, accordingly, dismissed as withdrawn.



                         (Geeta Ahuja)                                 (Anand Prakash)
                         Court Master                                   Court Master


Signature Not Verified

Digitally signed by
GEETA AHUJA
Date: 2021.05.03
17:22:39 IST
Reason: