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[Cites 0, Cited by 0] [Section 79(6)] [Section 79] [Entire Act]

State of Odisha - Subsection

Section 79(6)(a) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(a)in the case of liquid extracts or tinctures the beginning of the panning in the evaporator or the addition of the solvent in the percolators;