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Allahabad High Court

Dish Tv India Ltd. At Essel House, B-10 vs Assistant Commissioner Of Cgst Noida ... on 22 July, 2020

Bench: Pankaj Mithal, Surya Prakash Kesarwani





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT TAX No. - 388 of 2020
 

 
Petitioner :- Dish Tv India Ltd. At Essel House, B-10
 
Respondent :- Assistant Commissioner Of Cgst Noida Commissionerate And 2 Others
 
Counsel for Petitioner :- Abhijeet Mukherji
 
Counsel for Respondent :- B.K.Singh Raghuvanshi
 

 
Hon'ble Pankaj Mithal,J.
 

Hon'ble Surya Prakash Kesarwani,J.

Sri Abhijeet Mukherji, learned counsel for the petitioner wants virtual hearing.

In view of the above, we direct that the matter to be taken up as a fresh case on 31.07.2020 through video conferencing.

Office is directed to inform learned counsel for the parties accordingly and to provide necessary web-link well in advance.

Order Date :- 22.7.2020 T.S.