Allahabad High Court
Dish Tv India Ltd. At Essel House, B-10 vs Assistant Commissioner Of Cgst Noida ... on 22 July, 2020
Bench: Pankaj Mithal, Surya Prakash Kesarwani
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT TAX No. - 388 of 2020 Petitioner :- Dish Tv India Ltd. At Essel House, B-10 Respondent :- Assistant Commissioner Of Cgst Noida Commissionerate And 2 Others Counsel for Petitioner :- Abhijeet Mukherji Counsel for Respondent :- B.K.Singh Raghuvanshi Hon'ble Pankaj Mithal,J.
Hon'ble Surya Prakash Kesarwani,J.
Sri Abhijeet Mukherji, learned counsel for the petitioner wants virtual hearing.
In view of the above, we direct that the matter to be taken up as a fresh case on 31.07.2020 through video conferencing.
Office is directed to inform learned counsel for the parties accordingly and to provide necessary web-link well in advance.
Order Date :- 22.7.2020 T.S.