Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 8 in The Assam Cattle Diseases Act, 1948 8. Prohibition to pass beyond quarantine station. - No person importing cattle into any area during a season and by route appointed for such area under Section 3 shall pass beyond a quarantine station unless the holds a permit under Section 7 in respect of the cattle in his charge.
