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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(e) in The West Bengal Co-Operative Societies Act, 1983

(e)a co-operative society shall arrange for the education of its members, office-bearers and employees and of people in the principles and practices of co-operation;