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[Cites 0, Cited by 0] [Section 31(9)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(9)(b) in The University of Rajputana (Second Amendment) Act, 1950

(b)in the case of Law examinations there shall be external examiners in the proportion of about one third of the total number of examiners; and