Section 8(xii) in A.P.J. Abdul Kalam Technological University Act, 2015
(xii)to create various categories of posts in the University and in colleges and Centres maintained by the University with the prior approval of the Government and to prescribe by Statutes the scales of pay for such posts and to prescribe their qualifications and methods of appointment and to make appointments to such posts to which appointments are not to be made through the Kerala Public Service Commission;
