Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Karnataka - Section Section 29D in Karnataka Co-Operative Societies Act, 1959 29D. [ [Omitted by Act 25 of 1998 w.e.f. 15.08.1998.] ***] [Substituted by Act 25 of 1998 w.e.f. 15.08.1998.]]
