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State of Rajasthan - Section

Section 14 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

14. Option for territorial Constituency.

- In case, a land owner holds land in more than one Territorial Constituency of a water user area the land owner shall opt for one constituency by giving a declaration in Form-IV to the Electoral Registration Officer. If no such option is exercise by the land owner, the Electoral Registration Officer shall allot his vote according to his best judgment.CHAPTER-IV Appointment of Project Authority, Election Officer, Assistant Election Officer and Their Duties