Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Karnataka - Subsection Section 5(4) in THE KARNATAKA PRISON DEVELOPMENT BOARD ACT, 2021 (4)The procedure in regard to transaction of business at the meetings including the Quorum shall be such as may be prescribed;
