Gauhati High Court
Arup Kr. Medhi And 79 Ors vs The State Of Assam And 3 Ors on 18 March, 2019
Author: A. S. Bopanna
Bench: Chief Justice, Arup Kumar Goswami
Page No.# 1/28
GAHC010046512019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 806/2019
1:ARUP KR. MEDHI AND 79 ORS
S/O LATE SUNANDA RAM MEDHI, R/O VILL. LACHI BISHNUPUR, R/O
GOPALPUR, P.S. KAYA, DIST. KAMRUP, ASSAM, PIN 781354
2: DHIRAJ KUMAR
C/O. TARUN KUMAR
VILL. MIRZA
P.O. MIRZA
P.S. PALASBARI
DIST. KAMRUP
ASSAM
3: PRIYANKA SARKAR
C/O. DIBAKAR SARKAR
R/O. P.O. BINOVA NAGAR
P.S. FATASIL AMBARAI
DIST. KAMRUP
ASSAM.
4: ANKITA SARMAH
C/O. KARUNA KT. SARMAH
VILL. CHAKARI GAON
P.O. DIMORUGURI
P.S. SADAR
DIST. NAGAON
ASSAM.
5: GOPAL DAS
S/O. ANJAN DAS
R/O. SREE DURGA SARANI MEHERPUR
BOTTERTAL SILCHAR
CACHAR
ASSAM
Page No.# 2/28
6: TAPASH PAUL
C/O. LT. AKHIL PAUL
VILL. DALGOMA
P.O. DALGOMA
P.S. MATIA
DIST. GOALPARA
ASSAM.
7: MAIDUL HUSSAIN
C/O. NAJMUL HUSSAIN
VILL. BAMUN PARA
P.O. AND P.S. MATIA
DIST. GOALPARA
ASSAM.
8: JONALI SAIKIA
C/O. NAJMUL HUSSAIN
VILL. BAMUN PARA
P.O. AND P.S. MATIA
DIST. GOALPARA
ASSAM.
9: AMINUL ISLAM
S/O. ALAUDDIN AHMED
VILL. GELAIDINGI
P.O. MENAPARA
P.S. MANGALDAI
DIST. DARRANG
ASSAM
10: DHIRESWARI KALITA
C/O. LALIT KALITA
VILL. MURARA
P.O. AND P.S. RANGIA
DIST. KAMRUP
ASSAM
11: MAHIUDDIN AHMED
S/O. AFSAR ALI
VILL. BAGHPARI
P.O. MANGALDAI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
12: MOBARAK ALI
Page No.# 3/28
S/O. MATIUR RAHMAN
VILL. ONDULAJHAR
P.O. AND P.S. DHULA
DIST. DARRANG
ASSAM
13: AHAZUDDIN AHMED
S/O. ASAD ALI
VILL. BAGHPARI
P.O. MANGALDAI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
14: MONORANJAN BASUMATARY
S/O. BHUMIDHOR BASUMATARY
VILL. BALISIHA
P.O. ROWTA
P.S. UDALGURI (B.T.A.D) DIST. UDALGURI
ASSAM
15: REZINA BEGUM
W/O. AHAZUDDIN AHMED
VILL. BAGHPARI
P.O. MANGALDAI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
16: SAHA ALAM
S/O. ISHAB ALI
VILL. PANIAKHAT
P.O. AND P.S. DHULA
DIST. DARRANG
ASSAM
17: MIZANUR RAHMAN
S/O. OSIMUDDIN SARKAR
VILL. BANDIA
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM
18: NEKIBUDDIN AHMED
S/O. SURUJ ALI
VILL. CHUKABAHI
P.O. AND P.S. DAIPAM
Page No.# 4/28
DIST. DARRANG
ASSAM
19: SAIFUL ISLAM
S/O. MAJUBUR RAHMAN
VILL. BANDIA
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM
20: ABU SAHID
S/O. MUKLESHUR RAHMAN
VILL. CHUKABAHI
P.O. DAIPAM
P.S. DALGAON
DIST. DARRANG
ASSAM
21: AZIJUR RAHMAN
S/O. MD. HAIDAR ALI
VILL. SIDHAKHOWA
P.O. AMINPARA
P.S. ROWTA
DIST. UDALGURI (B.T.A.D)
22: JAHUR ALI
S/O. JAMIR UDDIN
VILL. RANIPUKHURI
P.O. KAZIAMATI
P.S. UDALGURI
DIST. UDALGURI
ASSAM
23: ALI HUSSAIN
S/O. HASEN ALI
VILL. CHUKBAHI
P.O. DAIPAM
P.S. DALGAON
DIST. DARRANG
ASSAM
24: IMRAN HUSSAIN
S/O. MANSUR ALI AHMED
VILL. GHILADHARI
P.O. KOUPATI
P.S. DALGAON
Page No.# 5/28
DIST. DARRANG
ASSAM
25: INSAN ALI
S/O. ABDUR RAHMAN
VILL. PADMAPUKHURI
P.O. IKRABARI
P.S. TOWTA
DIST. UDALGURI
ASSAM
26: JULFIKKAR ALI
S/O. ABDUL AZIZ
VILL. CHUKABAHI
P.O. AND P.S. DAIPAM
DIST. DARRANG
ASSAM
27: ABU BAKKAR SIDDIQUE
S/O. AHMED ALI
VILL. CHUKABAHI
P.O. AND P.S. DAIPAM
DIST. DARRANG
ASSAM
28: RUKSANA AHMED
C/O. IZZAT ALI AHMED
VILL. CHAKITUP
P.O. SADAR
P.S. NAGAON
DIST. NAGAON
ASSAM
29: MONI BEGUM
C/O. LT. MANTAZ ALI
VILL. HALIGAON
P.O. BIJOYNAGAR
P.S. PALASHBARI
DIST. KAMRUP
ASSAM
30: RINKU KUMAR
C/O. BASANTA KUMAR
VILL. MIRZA (KHKJHAR)
P.O. PALASBARI
Page No.# 6/28
P.S. PALASBARI
DIST. KAMRUP
ASSAM.
31: AMAL CHOUDHURY
C/O. LT. PATIK CHOUDHURY
VILL. SARPARA
P.O. SARPARA
P.S. PALASHBARI
DIST. KAMRUP
ASSAM.
32: DHARITRI KALITA
C/O. KANAK KALITA
VILL. URPUT
P.O. MONIARI TINIALI
P.S. PALASHBARI
DIST. KAMRUP
ASSAM.
33: DIPIKA NATH
C/O. SAILEN NATH
VILL. DAHALI (BATARHAT)
P.O. BATARHAT
P.S. PALASHBARI
DIST. KAMRUP
ASSAM.
34: BINAY DAS
C/O. DEBIRAM DAS
VILL. CHATABARI
P.O. BIRPARA
P.S. BOKO
DIST. KAMRUP
ASSAM.
35: DIPANJALI DEKA
C/O. DINESH DEKA
VILL. MAKUNDAPUR
P.O. BAIHATA CHARIALI
P.S. BAIHATA
DIST. KAMRUP
ASSAM.
36: DULU MANI KALITA
C/O. LT. BIREN KALITA
Page No.# 7/28
TOWN PALASHBARI
P.O. PALASHBARI
P.S. PALASHBARI
DIST. KAMRUP
ASSAM.
37: BANDANA NATH
C/O. NIRU NATH
VILL. SATRAPARA
P.O. BATARHAT
P.S. PALASBARI
DIST. KAMRUP
ASSAM.
38: SIMANTA PATHAK
C/O. SATISH PATHAK
VILL. DAKUAPARA
P.O. BOKO
P.S. BOKO
DIST. KAMRUP
ASSAM.
39: SRI PRITI SHARMA
D/O. RAM NARAYAN SHARMA
VILL. CHHAYGAON (BAZAR)
P.O. AND P.S. CHHAYGAON
DIST. KAMRUP
ASSAM
40: MARAMI MAZUMDAR
C/O. LT. PADMA RAM MAZUMDAR
VILL. SARPARA
P.O. SARPARA
P.S. PALASHBARI
DIST. KAMRUP
ASSAM.
41: HIMASHREE DAS
C/O. SUBHASH DAS
VILL. RANGAMATI
P.O. RANGAMATI
P.S. PALASHBARI
DIST. KAMRUP
ASSAM.
42: SRI SEEMA KALITA
Page No.# 8/28
D/O. BHOGESWAR KALITA
VILL. BARTEZPUR
P.O. KUKURMARA
DIST. KAMRUP
ASSAM
43: HASNARA BEGUM
C/O. HASMAT ALI
VILL. CHAYGAON
P.O. CHAYGAON
P.S. CHAYGAON
DIST. KAMRUP
ASSAM.
44: DHARITRI KAKATI
C/O. MAHENDRA KAKATI
VILL. MANIKPUR
P.O. BEZERA
P.S. BAIHATA CHARIALI
DIST. KAMRUP
ASSAM.
45: MONALISHA BORAH
C/O. SADANANDA BORAH
VILL. MORANGAON
P.O. BORGANG
P.S. BEHALI
DIST. BISWANATH
46: BIDUR DAS
C/O. DAYAL DAS
TOWN PANDUMBARI
P.O. GOTANAGAR
P.S. JALUKBARI
DIST. KAMRUP
ASSAM.
47: RABINA BEGUM
C/O. MANJIL AHMED
TOWN MADHAVDEV NAGAR
NEAR OFFICER CLUB
P.O. MALIGAON
P.S. JALUKBARI
DIST. KAMRUP
ASSAM.
Page No.# 9/28
48: MEERA YADAV
C/O. KAMAL YADAV
VILL. P.O. PANDU
P.S. JALUKBARI
DIST. KAMRUP
ASSAM.
49: BISWADIP ROY
S/O. BIRAJ KR. ROY
M.M. SARANI
HKD ROAD
SILCHAR
DIST. CACHAR
ASSAM
50: ABHIK ROY
S/O. AMALENDHU ROY
C/O. DINOBANDHU PAUL
RANGERKHARI
CHANDICHARAN ROAD
SILCHAR
DIST. CACHAR
ASSAM
51: LAXMI RANI BAISHNAB
W/O. DIPAK KUMAR BAISHNAB
VI
. GOVINDAKUPA
P.O. GUMRA BAZAR
DIST. CACHAR
ASSAM
52: SHRABANTI ROY
D/O. LT. SHRIMANTA ROY
VILL. AND P.O. KANAKPUR ROAD PT II
SILCHAR
DIST. CACHAR
ASSAM
53: ARUP BISWAS
S/O. ANIL CH. BISWAS
VILL. AMDAKHAI
P.O. KALIGANJ
DIST. KARIMGANJ
ASSAM
Page No.# 10/28
54: APU RANJAN SARKAR
S/O. AJAY KUMAR SARKAR
VILL. MEDAMAIL
P.O. TELIKHALERPAR
DIST. KARIMGANJ
ASSAM
55: ANIMESH DHAR
S/O. LT. SUJITDHAR
TOWN KARIMGANJ
P.O. KARIMGANJ
DIST. KARIMGANJ
ASSAM
56: SAHAB UDDIN
S/O. FAYAZ ALI
VILL. SRIMANTAKANISHAIL
P.O. SHIBERCHAK
DIST. KARIMGANJ
ASSAM
57: PRODIP SUKLABAIDYA
S/O. SRIMATHSUKLABAIDYA
VILL. AND P.O. BARAIGRAM
DIST. KARIMGANJ
ASSAM
58: SARAJIT PAUL
S/O. BUBUDH PAUL
VILL. ROUTHGRAM
P.O. KALIGANJ BAZAR
DIST. KARIMGAN
ASSAM
59: JYOTISHMOY NAMASUDRA
S/O. JITENDRANAMASUDRA
VILL. GHORAMARA
P.O. CHAITANYANGAR
DIST. KARIMGANJ
P.S. BADARPUR
60: JAHID AHMED
S/O. ABDUL KHALIQUE
VILL. MEHERPUR
P.O. BARUALA
DIST. KARIMGANJ
Page No.# 11/28
ASSAM
61: A. K. AZAD TALUKDAR
S/O. ABDURROUF
VILL. AND P.O. RATABARI
KARIMGANJ
DIST. KARIMGANJ
ASSAM
62: SULAL ABEDIN
S/O. TABARAK ALI
VILL. AND P.O. RATABARI
KARIMGANJ
DIST. KARIMGANJ
ASSAM
63: RASHID AHMED
S/O. ABDUL HASHIM
VILL. RATABARI PART II
P.O. RATABARI
DIST. KARIMGANJ
ASSAM.
64: FAIZUL HOQUE
S/O. FAKHAR UDDIN
VILL. JAGANNATHPUR
P.O LILACHILA
P.S. RATABARI
DIST. KARIMGANJ
ASSAM.
65: RITA MONI BORA
C/O. DULAL CH. BORA
VILL. DISOI KASH GAON
P.O. KOROKATALI
P.S. DIST. JORHAT.
66: PRANAMI BORA
C/O. GONESH CH. BORA
VILL. SATRIYAGAON
P.O. SATRIYAGAON
DIST. DIBRUGARH
67: SIKHA MONI BHARALI
C/O. ATUL BHARALI
Page No.# 12/28
VILL. DICHOI NAGAR
P.O. DICHOI NAGAR
DIST. JORHAT
68: MANJITA DUTTA
C/O. PULIN DUTTA
VILL. P.O. DIST. DIBRUGARH
69: SANJIB DEY
S/O. KHAGEN DEY
VILL. LARAPUTA GAON
P.O. CHENIMARA
DIST. SIBSAGAR
70: ANKUR KASHYAP
C/O. PRADIP SARMAH
VILL. BOCHAPARI GAON
P.O. BORPATHAR
P.S. DIST. GOLAGHAT.
71: GINIPA RABHA
C/O. TAPAN RABHA
VILL. CHILUK BAKHARA PARA
P.O. DUDHNOI
P.S. DUDHNOI
DIST. GOALPARA
ASSAM.
72: ABDUL MATLEB
S/O. SHARIF UDDIN
VILL. BHATNAPAITY
P.O. KADAMTULA
DIST. BARPETA
73: SURUTH ZAMAL
C/O. ABDUL JALIL
VILL. BACHMARA CHAR
P.O. BAGHMARA CHAR
P.S. ALUPATI CHAR
DIST. GOALPARA
ASSAM.
74: KABITA AHMED
Page No.# 13/28
C/O. KAJIMUDDIN AHMED
VILL. RAVAPARA
P.O. CHAKLA
P.S. MATIA
DIST. GOALPARA
ASSAM.
75: AMINUL ISLAM CHOUDHURY
C/O. ABDUS SALAM CHOUDHURY
VILL. RAKHYASINI PART-2
P.O. RAKHYASINI
P.S. MORNOI
DIST. GOALPARA
ASSAM.
76: RAKESH DEBNATH
S/O. TAPAN DEBNATH
VILL. GRANDLAND BAJISHA
P.O. BHAKATPARA
P.S. KALAIGAON
DIST. DARRANG
77: AIBOR RAHMAN
S/O. ABDUL HAKIM
VILL. ONDULAZHARA
P.O. AND P.S. DHULA
DIST. DARRANG
78: JURIMONI DEKA
D/O. BIREN DEKA
VILL. KACHARIPARA
P.O. AND P.S. DALGAON
DIST. DARRANG
79: RIFUQUL ISLAM
S/O. ABBUS ALI
VILL. KACHARIPARA JANGAL
P.O. AND P.S. DALGAON
DIST. DARRANG
80: GULAM RASUL HOQUE
S/O. MD. SHEIKH ABDULLA
VILL. ROHINI KASH
P.O. DALGAON
DIST. DARRAN
Page No.# 14/28
VERSUS
1:THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER, TO THE GOVT. OF ASSAM,
EDUCATION DEPTT., DISPUR, GUWAHATI 781006
2:THE SECRETARY
TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
ELEMENTARY DISPUR
GHY.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
4:THE UNION OF INDIA
REP. BY THE JOINT SECRETARY TO THE GOVT. OF INDIA DEPTT. OF
SCHOOL EDUCATION AND LITERACY
MINISTRY OF HIMAN RESOURCES DEVELOPMENT
SHASTRI BHAWAN
NEW DELHI
Advocate for the Petitioner : MR K K MAHANTA
Advocate for the Respondent : ASSTT.S.G.I.
Linked Case : WA 32/2019
1:ARUP KR. MEDHI AND 79 ORS
S/O. LT. SUNANDA RAM MEDHI
VILL. LACHI BISHNUPUR
P.O. GOPALPUR
P.S. KAYA
DIST. KAMRUP
ASSAM
2: DHIRAJ KUMAR
C/O. TARUN KUMAR
VILL. MIRZA
P.O. MIRZA
P.S. PALASBARI
Page No.# 15/28
DIST. KAMRUP
ASSAM
3: PRIYANKA SARKAR
C/O. DIBAKAR SARKAR
R/O. P.O. BINOVA NAGAR
P.S. FATASIL AMBARAI
DIST. KAMRUP
ASSAM.
4: ANKITA SARMAH
C/O. KARUNA KT. SARMAH
VILL. CHAKARI GAON
P.O. DIMORUGURI
P.S. SADAR
DIST. NAGAON
ASSAM.
5: GOPAL DAS
S/O. ANJAN DAS
R/O. SREE DURGA SARANI MEHERPUR
BOTTERTAL SILCHAR
CACHAR
ASSAM
6: TAPASH PAUL
C/O. LT. AKHIL PAUL
VILL. DALGOMA
P.O. DALGOMA
P.S. MATIA
DIST. GOALPARA
ASSAM.
7: MAIDUL HUSSAIN
C/O. NAJMUL HUSSAIN
VILL. BAMUN PARA
P.O. AND P.S. MATIA
DIST. GOALPARA
ASSAM.
8: JONALI SAIKIA
C/O. NAJMUL HUSSAIN
VILL. BAMUN PARA
P.O. AND P.S. MATIA
DIST. GOALPARA
ASSAM.
9: AMINUL ISLAM
Page No.# 16/28
S/O. ALAUDDIN AHMED
VILL. GELAIDINGI
P.O. MENAPARA
P.S. MANGALDAI
DIST. DARRANG
ASSAM
10: DHIRESWARI KALITA
C/O. LALIT KALITA
VILL. MURARA
P.O. AND P.S. RANGIA
DIST. KAMRUP
ASSAM
11: MAHIUDDIN AHMED
S/O. AFSAR ALI
VILL. BAGHPARI
P.O. MANGALDAI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
12: MOBARAK ALI
S/O. MATIUR RAHMAN
VILL. ONDULAJHAR
P.O. AND P.S. DHULA
DIST. DARRANG
ASSAM
13: AHAZUDDIN AHMED
S/O. ASAD ALI
VILL. BAGHPARI
P.O. MANGALDAI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
14: MONORANJAN BASUMATARY
S/O. BHUMIDHOR BASUMATARY
VILL. BALISIHA
P.O. ROWTA
P.S. UDALGURI (B.T.A.D) DIST. UDALGURI
ASSAM
15: REZINA BEGUM
Page No.# 17/28
W/O. AHAZUDDIN AHMED
VILL. BAGHPARI
P.O. MANGALDAI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
16: SAHA ALAM
S/O. ISHAB ALI
VILL. PANIAKHAT
P.O. AND P.S. DHULA
DIST. DARRANG
ASSAM
17: MIZANUR RAHMAN
S/O. OSIMUDDIN SARKAR
VILL. BANDIA
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM
18: NEKIBUDDIN AHMED
S/O. SURUJ ALI
VILL. CHUKABAHI
P.O. AND P.S. DAIPAM
DIST. DARRANG
ASSAM
19: SAIFUL ISLAM
S/O. MAJUBUR RAHMAN
VILL. BANDIA
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM
20: ABU SAHID
S/O. MUKLESHUR RAHMAN
VILL. CHUKABAHI
P.O. DAIPAM
P.S. DALGAON
DIST. DARRANG
ASSAM
21: AZIJUR RAHMAN
S/O. MD. HAIDAR ALI
VILL. SIDHAKHOWA
P.O. AMINPARA
P.S. ROWTA
Page No.# 18/28
DIST. UDALGURI (B.T.A.D)
22: JAHUR ALI
S/O. JAMIR UDDIN
VILL. RANIPUKHURI
P.O. KAZIAMATI
P.S. UDALGURI
DIST. UDALGURI
ASSAM
23: ALI HUSSAIN
S/O. HASEN ALI
VILL. CHUKBAHI
P.O. DAIPAM
P.S. DALGAON
DIST. DARRANG
ASSAM
24: IMRAN HUSSAIN
S/O. MANSUR ALI AHMED
VILL. GHILADHARI
P.O. KOUPATI
P.S. DALGAON
DIST. DARRANG
ASSAM
25: INSAN ALI
S/O. ABDUR RAHMAN
VILL. PADMAPUKHURI
P.O. IKRABARI
P.S. TOWTA
DIST. UDALGURI
ASSAM
26: JULFIKKAR ALI
S/O. ABDUL AZIZ
VILL. CHUKABAHI
P.O. AND P.S. DAIPAM
DIST. DARRANG
ASSAM
27: ABU BAKKAR SIDDIQUE
S/O. AHMED ALI
VILL. CHUKABAHI
P.O. AND P.S. DAIPAM
Page No.# 19/28
DIST. DARRANG
ASSAM
28: RUKSANA AHMED
C/O. IZZAT ALI AHMED
VILL. CHAKITUP
P.O. SADAR
P.S. NAGAON
DIST. NAGAON
ASSAM
29: MONI BEGUM
C/O. LT. MANTAZ ALI
VILL. HALIGAON
P.O. BIJOYNAGAR
P.S. PALASHBARI
DIST. KAMRUP
ASSAM
30: RINKU KUMAR
C/O. BASANTA KUMAR
VILL. MIRZA (KHKJHAR)
P.O. PALASBARI
P.S. PALASBARI
DIST. KAMRUP
ASSAM.
31: AMAL CHOUDHURY
C/O. LT. PATIK CHOUDHURY
VILL. SARPARA
P.O. SARPARA
P.S. PALASHBARI
DIST. KAMRUP
ASSAM.
32: DHARITRI KALITA
C/O. KANAK KALITA
VILL. URPUT
P.O. MONIARI TINIALI
P.S. PALASHBARI
DIST. KAMRUP
ASSAM.
33: DIPIKA NATH
C/O. SAILEN NATH
Page No.# 20/28
VILL. DAHALI (BATARHAT)
P.O. BATARHAT
P.S. PALASHBARI
DIST. KAMRUP
ASSAM.
34: BINAY DAS
C/O. DEBIRAM DAS
VILL. CHATABARI
P.O. BIRPARA
P.S. BOKO
DIST. KAMRUP
ASSAM.
35: DIPANJALI DEKA
C/O. DINESH DEKA
VILL. MAKUNDAPUR
P.O. BAIHATA CHARIALI
P.S. BAIHATA
DIST. KAMRUP
ASSAM.
36: DULU MANI KALITA
C/O. LT. BIREN KALITA
TOWN PALASHBARI
P.O. PALASHBARI
P.S. PALASHBARI
DIST. KAMRUP
ASSAM.
37: BANDANA NATH
C/O. NIRU NATH
VILL. SATRAPARA
P.O. BATARHAT
P.S. PALASBARI
DIST. KAMRUP
ASSAM.
38: SIMANTA PATHAK
C/O. SATISH PATHAK
VILL. DAKUAPARA
P.O. BOKO
P.S. BOKO
DIST. KAMRUP
ASSAM.
Page No.# 21/28
39: SRI PRITI SHARMA
D/O. RAM NARAYAN SHARMA
VILL. CHHAYGAON (BAZAR)
P.O. AND P.S. CHHAYGAON
DIST. KAMRUP
ASSAM
40: MARAMI MAZUMDAR
C/O. LT. PADMA RAM MAZUMDAR
VILL. SARPARA
P.O. SARPARA
P.S. PALASHBARI
DIST. KAMRUP
ASSAM.
41: HIMASHREE DAS
C/O. SUBHASH DAS
VILL. RANGAMATI
P.O. RANGAMATI
P.S. PALASHBARI
DIST. KAMRUP
ASSAM.
42: SRI SEEMA KALITA
D/O. BHOGESWAR KALITA
VILL. BARTEZPUR
P.O. KUKURMARA
DIST. KAMRUP
ASSAM
43: HASNARA BEGUM
C/O. HASMAT ALI
VILL. CHAYGAON
P.O. CHAYGAON
P.S. CHAYGAON
DIST. KAMRUP
ASSAM.
44: DHARITRI KAKATI
C/O. MAHENDRA KAKATI
VILL. MANIKPUR
P.O. BEZERA
P.S. BAIHATA CHARIALI
DIST. KAMRUP
ASSAM.
45: MONALISHA BORAH
Page No.# 22/28
C/O. SADANANDA BORAH
VILL. MORANGAON
P.O. BORGANG
P.S. BEHALI
DIST. BISWANATH
46: BIDUR DAS
C/O. DAYAL DAS
TOWN PANDUMBARI
P.O. GOTANAGAR
P.S. JALUKBARI
DIST. KAMRUP
ASSAM.
47: RABINA BEGUM
C/O. MANJIL AHMED
TOWN MADHAVDEV NAGAR
NEAR OFFICER CLUB
P.O. MALIGAON
P.S. JALUKBARI
DIST. KAMRUP
ASSAM.
48: MEERA YADAV
C/O. KAMAL YADAV
VILL. P.O. PANDU
P.S. JALUKBARI
DIST. KAMRUP
ASSAM.
49: BISWADIP ROY
S/O. BIRAJ KR. ROY
M.M. SARANI
HKD ROAD
SILCHAR
DIST. CACHAR
ASSAM
50: ABHIK ROY
S/O. AMALENDHU ROY
C/O. DINOBANDHU PAUL
RANGERKHARI
CHANDICHARAN ROAD
SILCHAR
DIST. CACHAR
ASSAM
Page No.# 23/28
51: LAXMI RANI BAISHNAB
W/O. DIPAK KUMAR BAISHNAB
VI
. GOVINDAKUPA
P.O. GUMRA BAZAR
DIST. CACHAR
ASSAM
52: SHRABANTI ROY
D/O. LT. SHRIMANTA ROY
VILL. AND P.O. KANAKPUR ROAD PT II
SILCHAR
DIST. CACHAR
ASSAM
53: ARUP BISWAS
S/O. ANIL CH. BISWAS
VILL. AMDAKHAI
P.O. KALIGANJ
DIST. KARIMGANJ
ASSAM
54: APU RANJAN SARKAR
S/O. AJAY KUMAR SARKAR
VILL. MEDAMAIL
P.O. TELIKHALERPAR
DIST. KARIMGANJ
ASSAM
55: ANIMESH DHAR
S/O. LT. SUJITDHAR
TOWN KARIMGANJ
P.O. KARIMGANJ
DIST. KARIMGANJ
ASSAM
56: SAHAB UDDIN
S/O. FAYAZ ALI
VILL. SRIMANTAKANISHAIL
P.O. SHIBERCHAK
DIST. KARIMGANJ
ASSAM
57: PRODIP SUKLABAIDYA
S/O. SRIMATHSUKLABAIDYA
Page No.# 24/28
VILL. AND P.O. BARAIGRAM
DIST. KARIMGANJ
ASSAM
58: SARAJIT PAUL
S/O. BUBUDH PAUL
VILL. ROUTHGRAM
P.O. KALIGANJ BAZAR
DIST. KARIMGAN
ASSAM
59: JYOTISHMOY NAMASUDRA
S/O. JITENDRANAMASUDRA
VILL. GHORAMARA
P.O. CHAITANYANGAR
DIST. KARIMGANJ
P.S. BADARPUR
60: JAHID AHMED
S/O. ABDUL KHALIQUE
VILL. MEHERPUR
P.O. BARUALA
DIST. KARIMGANJ
ASSAM
61: A. K. AZAD TALUKDAR
S/O. ABDURROUF
VILL. AND P.O. RATABARI
KARIMGANJ
DIST. KARIMGANJ
ASSAM
62: SULAL ABEDIN
S/O. TABARAK ALI
VILL. AND P.O. RATABARI
KARIMGANJ
DIST. KARIMGANJ
ASSAM
63: RASHID AHMED
S/O. ABDUL HASHIM
VILL. RATABARI PART II
P.O. RATABARI
DIST. KARIMGANJ
ASSAM.
Page No.# 25/28
64: FAIZUL HOQUE
S/O. FAKHAR UDDIN
VILL. JAGANNATHPUR
P.O LILACHILA
P.S. RATABARI
DIST. KARIMGANJ
ASSAM.
65: RITA MONI BORA
C/O. DULAL CH. BORA
VILL. DISOI KASH GAON
P.O. KOROKATALI
P.S. DIST. JORHAT.
66: PRANAMI BORA
C/O. GONESH CH. BORA
VILL. SATRIYAGAON
P.O. SATRIYAGAON
DIST. DIBRUGARH
67: SIKHA MONI BHARALI
C/O. ATUL BHARALI
VILL. DICHOI NAGAR
P.O. DICHOI NAGAR
DIST. JORHAT
68: MANJITA DUTTA
C/O. PULIN DUTTA
VILL. P.O. DIST. DIBRUGARH
69: SANJIB DEY
S/O. KHAGEN DEY
VILL. LARAPUTA GAON
P.O. CHENIMARA
DIST. SIBSAGAR
70: ANKUR KASHYAP
C/O. PRADIP SARMAH
VILL. BOCHAPARI GAON
P.O. BORPATHAR
P.S. DIST. GOLAGHAT.
Page No.# 26/28
71: GINIPA RABHA
C/O. TAPAN RABHA
VILL. CHILUK BAKHARA PARA
P.O. DUDHNOI
P.S. DUDHNOI
DIST. GOALPARA
ASSAM.
72: ABDUL MATLEB
S/O. SHARIF UDDIN
VILL. BHATNAPAITY
P.O. KADAMTULA
DIST. BARPETA
73: SURUTH ZAMAL
C/O. ABDUL JALIL
VILL. BACHMARA CHAR
P.O. BAGHMARA CHAR
P.S. ALUPATI CHAR
DIST. GOALPARA
ASSAM.
74: KABITA AHMED
C/O. KAJIMUDDIN AHMED
VILL. RAVAPARA
P.O. CHAKLA
P.S. MATIA
DIST. GOALPARA
ASSAM.
75: AMINUL ISLAM CHOUDHURY
C/O. ABDUS SALAM CHOUDHURY
VILL. RAKHYASINI PART-2
P.O. RAKHYASINI
P.S. MORNOI
DIST. GOALPARA
ASSAM.
76: RAKESH DEBNATH
S/O. TAPAN DEBNATH
VILL. GRANDLAND BAJISHA
P.O. BHAKATPARA
P.S. KALAIGAON
DIST. DARRANG
77: AIBOR RAHMAN
Page No.# 27/28
S/O. ABDUL HAKIM
VILL. ONDULAZHARA
P.O. AND P.S. DHULA
DIST. DARRANG
78: JURIMONI DEKA
D/O. BIREN DEKA
VILL. KACHARIPARA
P.O. AND P.S. DALGAON
DIST. DARRANG
79: RIFUQUL ISLAM
S/O. ABBUS ALI
VILL. KACHARIPARA JANGAL
P.O. AND P.S. DALGAON
DIST. DARRANG
80: GULAM RASUL HOQUE
S/O. MD. SHEIKH ABDULLA
VILL. ROHINI KASH
P.O. DALGAON
DIST. DARRANG
VERSUS
1:THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER
TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GHY.
2:THE SECRETARY
TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
ELEMENTARY DISPUR
GHY.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
4:THE UNION OF INDIA
REP. BY THE JOINT SECRETARY TO THE GOVT. OF INDIA DEPTT. OF
SCHOOL EDUCATION AND LITERACY
MINISTRY OF HIMAN RESOURCES DEVELOPMENT
Page No.# 28/28
SHASTRI BHAWAN
NEW DELHI.
Advocate for the Petitioner : MR K K MAHANTA
Advocate for the Respondent : SC
EDU
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE ARUP KUMAR GOSWAMI
ORDER
Date : 18-03-2019 (A. S. Bopanna, C.J.) Heard Mr. K. K. Mahanta, learned Senior counsel, appearing for the applicants. Also heard Mr. D. Majumdar, learned Additional Advocate General, Assam, appearing for the respondents.
While considering the instant application, it is noticed that further information is required to be sought for by the learned Additional Advocate General. In this regard, keeping in view the issue relating to Clause 10 of the NCTE Guidelines dated 11.02.2011, under the heading "Applicability", learned Additional Advocate General to secure instructions as to whether the Government, in fact, took a decision not to conduct TET and to rely on the results of the TET to be conducted by the Central Government. Further, the learned Additional Advocate General to also secure instructions with regard to the exact dates on which the last TET was held by the State Government and the results published thereto.
To enable him to secure the instructions, list on 28.03.2019.
JUDGE CHIEF JUSTICE Comparing Assistant