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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2)(b) in The Voluntary Disclosure Of Income And Wealth Act, 1976

(b)the form in which a declaration may be made under sub-section (1) of section 14 and the manner in which it may be verified;