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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(3) in Bihar Preservation and Improvement of Animals Rules, 1960

(3)If the Veterinary Officer is not satisfied with the disinfection carried out, he may pass orders for immediate re-disinfection in proper manner of the building, yard, vessel or vehicle in question.