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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(13) in The Cotton Ginning and Pressing Factories (Maharashtra Provision for Uniform Application and Amendment) Act, 1961

(13)words and expressions used but not defined in this Regulation, shall have the meanings assigned to them in the Bombay Land Revenue Code, 1879, and the Bombay Tenancy and Agricultural Lands Act, 1948.