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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

NCT Delhi - Subsection

Section 88(1)(b) in The Delhi Municipal Corporation Act, 1957

(b)the existence of any vacancy in, or any defect in the constitution of, the [a Corporation] [Substituted by Delhi Act 12 of 2011, section 2(a), "for the Corporation" (w.e.f. 13-1-2012)], or in any committee thereof;