Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89D] [Entire Act] State of Gujarat - Subsection Section 89D(1) in The Registration (Gujarat Amendment) Act, 2018 (1)The State Govemment may, by notification in the Oficial Gazette, make rules for carrying out the purposes of section 89A and section 89B.
