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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Sikkim - Subsection

Section 109(1) in Sikkim Panchayat Act, 1993

(1)The State Government shall empower the Secretary to theGovernment in the Rural Development Department and such other officers as it may consider necessary for the Purpose of inspection or superintending the works of all, or any class of,Gram Panchayat or Zilla Panchayat.