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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Telangana - Subsection

Section 62(2)(vii) in Telangana Mining Settlements Act, 1956

(vii)all expenditure to be incurred by the Board for the purposes of this Act, and the methods under which sums due to it may be calculated and recovered;