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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(e) in The Mumbai Port Trust (Pension Fund) Regulations, 2004

(e)Payment of special contribution to employees covered by the Contributory Provident Fund Scheme on retirement, death or on quitting service as the case may be and as admissible under the Provident Fund Regulations.