Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(a) in Tamil Nadu Electricity (Taxation on Consumption) Act, 1962 (a)liable under section 6 to keep books of account or submit returns, fails to keep or submit the same in the, manner prescribed; or
