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State of Rajasthan - Section

Section 59 in The Rajasthan Boilers Rules, 1954

59. Presence of inspector.

- In all appeals the Chief Inspector shall decide whether the presence of the inspector is necessary, and shall issue orders accordingly.[Under orders of the Chief Inspector, an inspector shall attend before the Chief Inspector or the appellate authority, during the hearing of an appeal with regard to a boiler under his charge.] [Substituted vide Notification No. D. 5899/F 3 (22) Lab. 159, dated 1.7.1960. - Rajasthan Gazette, Part III-Supplement No. 19, dated 11-8-1960]