Section 37(4)(a) in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983

[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(4)(a) in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983

(a)for the establishments in which number of migrant workmen employed does not exceed fifty, each first-aid box shall contain the following equipments:

(i)six small sterilized dressings;

(ii)three medium size sterilized dressings;

(iii)three large size sterilized dressings;

(iv)three large sterilized burn dressings;

(v)one (30 ml.) bottle containing a two per cent alcoholic solution of iodine;

(vi)one (30 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label;

(vii)one snake-bite lancet;

(viii)one (30 gms.) bottle of Potassium Permagnate crystals;

(ix)one pair scissors;

(x)one copy of the first-aid leaflet issued by the Director-General, Factory Advisory Service and Labour Institutes, Government of India;

(xi)a bottle containing one hundred tablets (each of five grains) of Aspirin;

(xii)ointment for burns; and

(xiii)a bottle of suitable surgical antiseptic solution;

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State of Uttar Pradesh - Subsection

Section 37(4)(a) in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983