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State of Uttar Pradesh - Section

Section 25 in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

25. Criterion for crossing the efficiency bars.

- No officer of any of the cadres shall be allowed to cross an efficiency bar unless in the opinion of the Mukhya Adhikari and the Adhyaksha he is found to have worked satisfactorily and unless his integrity is certified :Provided that when there is a difference of opinion between the Mukhya Adhikari and Adhyaksha, the decision of the State Government in the matter shall be final.