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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in The Insecticides Rules, 1971

(2)[ In making the test or analysis of insecticides, it shall be sufficient if the Insecticides Analyst follows that specifications and the months of examination of samples as approved by the Registration committee.] [ Substituted by G.S.R. 533(E), dated 6.8.1993 (w.e.f. 6.8.1993).]