Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Kerala - Subsection Section 91(1) in Kerala Land Reforms Act, 1963 (1)On receipt of the compensation roll under Section 90, the Land Board shall pay the compensation to the persons entitled thereto, subject to the provisions of Sub-section (2).
